DIAMOND POWER TRANSFORMERS LTD Vs. INDIAN OVERSEAS BANK & ORS
LAWS(NCLT)-2017-5-269
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 30,2017

DIAMOND POWER TRANSFORMERS LTD Appellant
VERSUS
Indian Overseas Bank And Ors Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned PCS Mr. Pinakin Shah with Learned Advocate Mr. Ishan Shah present for Petitioner/ Corporate Debtor. Learned Advocate Mr. Rahul Dev present for Respondent no. 3. None present for other Respondents.
(2.) Learned Advocate Mr. Rahul Dev i/b Wadia Ghandy & Co. filed Vakalatnama for Respondent no. 3. Learned Counsel for petitioner filed papers relating to DRT proceedings and proof of service of notice of hearing on respondents. At request of Learned Counsel for Respondent no. 3, list the matter for hearing before admission on 31.05.2017.;


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