ALCHEMIST ASSET RECONSTRUCTION COMPANY LIMITED Vs. TIRUPATI BUILDINGS & OFFICES PVT LTD

LAWS(NCLT)-2017-7-28

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 05,2017

ALCHEMIST ASSET RECONSTRUCTION COMPANY LIMITED Appellant

VERSUS

TIRUPATI BUILDINGS And OFFICES PVT LTD Respondents

M.M. Kumar, President - (1.) On the request made by the counsel for the parties hearing is deferred to 7th July, 2017.;