SYNERGY STEELS LTD Vs. BHARAT HEAVY ELECTRICALS LTD
LAWS(NCLT)-2017-12-196
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 18,2017

SYNERGY STEELS LTD Appellant
VERSUS
BHARAT HEAVY ELECTRICALS LTD Respondents

JUDGEMENT

- (1.) Learned counsel for the parties have stated that talks for amicable settlement are in progress and are likely to conclude in the coming week. List for further consideration on 09.01.2018,;


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