PREMRAJ PACKAGING Vs. SAINOV SPIRIT (P) LTD

LAWS(NCLT)-2017-7-94

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 19,2017

PREMRAJ PACKAGING Appellant

VERSUS

SAINOV SPIRIT (P) LTD Respondents

- (1.) Notice to show-cause to the respondent why the petition be not admitted.;