ADITI ENGINEERING Vs. TECHPRO ENGINEERS LTD
LAWS(NCLT)-2017-9-284
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 21,2017

Aditi Engineering Appellant
VERSUS
Techpro Engineers Ltd Respondents

JUDGEMENT

- (1.) Ld. counsel for parties are present. Ld, counsel for the petitioner seeks some more time to satisfy this Tribunal in relation to the aspect of limitation. For the said purpose post the matter on 10th October 2017.;


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