AARTI INDUSTRIES LTD Vs. KHUSHBU VINYL PVT LTD
LAWS(NCLT)-2017-11-63
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 07,2017

Aarti Industries Ltd Appellant
VERSUS
Khushbu Vinyl Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) None present for Operational Creditor/ Petitioner. Learned Advocate Mr. Harmish Shah present for Respondent.
(2.) Registrar NCLT, Delhi returned the file vide letter dated 13.09.2017.
(3.) List the matter on 22.11.2017 for hearing before admission.;


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