Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Gopi Sisodiya i/b Learned Advocate Mr. Arjun Sheth present for Applicant. Learned Advocate Mr. Shriraj Khambete i/b Nanavati Associates present for Respondent in IA 273/2017.
(2.) Proof of dispatch of notice of date of hearing on Respondents filed. Proof of service of notice of date of hearing by mail filed.
(3.) Learned Advocate Mr. Shriraj Khambete i/b Nanavati Associates filed Vakalatnama for Respondent no. 2. At request of Respondent no. 2 Counsel. List the matter on 19.09.2017.;