BADDI FOILS PVT LTD Vs. BIOTROPICS PHARMA PVT LTD

LAWS(NCLT)-2017-10-62

NATIONAL COMPANY LAW TRIBUNAL

Decided on October 09,2017

Baddi Foils Pvt Ltd Appellant

VERSUS

Biotropics Pharma Pvt Ltd Respondents

JUDGEMENT

M.M. Kumar, President - (1.) Ca. No. 357(PB) /2017 This is an application for substituted service under rule 35 of the NCLT Rules, 2016 r/w Order v. Rule 20 of CPC, We accept the payer made in the application and permit substituted service to the respondents. In addition, substituted service be also affected on the directors named in para 4 of the application. The publication may be carried in the English Daily "The Times of India" and Hindi Daily "Punjab Kesari" and for Punchkula English Daily "The Tribune" and Hindi Daily "Punjab Kesari" in addition to other modes.
(2.) List on 15th November 2017. Process Dasti.;

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