PACIFIC MAINTENANCE SERVICES PVT LTD Vs. JDS APPARELS PVT LTD
LAWS(NCLT)-2017-8-390
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 28,2017

PACIFIC MAINTENANCE SERVICES PVT LTD Appellant
VERSUS
JDS APPARELS PVT LTD Respondents

JUDGEMENT

Shiv Ram Bairwa, J. - (1.) Shri Jagdish Kumar Agarwal, Resolution Professional has filed report on First Meeting of Committee of Creditors held on 23.6.2017. The Resolution Professional has annexed copy of public announcement made in the Pioneer & Veer Arjun, Minutes of First Meeting of Committee of Creditors and list of creditors. The Committee of Creditors in its meeting has confirmed appointment of Shri Jagdish Kumar Agarwal as Resolution Professional. The report is taken on record. The Resolution Professional has not sought any directions from the Adjudicating Authority;


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