JASPREET SINGH CHANDHOK Vs. I YOGI TECHNICAL SERVICES PVT LTD
LAWS(NCLT)-2017-9-40
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 05,2017

JASPREET SINGH CHANDHOK Appellant
VERSUS
I YOGI TECHNICAL SERVICES PVT LTD Respondents

JUDGEMENT

- (1.) Notice to show cause to the respondent returnable on 21.09,2017 be issued as to why the petition be not. admitted.
(2.) Process dasti as well.
(3.) List for further consideration on 21.09.2017.;


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