SRK PAPER TRADERS Vs. INDO LAMINATES PVT LTD
LAWS(NCLT)-2017-8-54
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 03,2017

SRK PAPER TRADERS Appellant
VERSUS
INDO LAMINATES PVT LTD Respondents

JUDGEMENT

- (1.) Affidavit of service is being filed. Let the tracking report be filed. It also appears that the notice by registered post has not been sent to the registered office of the Corporate Debtor.
(2.) As the main counsel in this case is unable to be present in court, a request for adjournment is being made. Adjourned to 8th August 2017.;


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