JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Mohit Gupta i/b A R Gupta Associates present for Corporate Debtor/ Applicant. Learned Advocate Mr. Mandeep Singh Saluja with Learned Advocate Mr. Dhruvik Patel i/b Learned Advocate Mr. Kalpesh Patel present for Respondent (Bajaj Finance) .
(2.) Learned Advocate Mr. Anip Gandhi present for Respondent (Dena Bank) : Learned Advocate Mr. Anip Gandhi filed Vakalatnama for Respondent (Dena Bank) . Proof of service filed.
(3.) Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondents. r Order reserved.;
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