INDER PREET SINGH Vs. MARINERS BUILDCON INDIA LIMITED
LAWS(NCLT)-2017-7-68
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 06,2017

INDER PREET SINGH Appellant
VERSUS
MARINERS BUILDCON INDIA LIMITED Respondents

JUDGEMENT

R Varadharajan, Member - (1.) Order Reserved.;


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