ICICI BANK LTD Vs. ABG SHIPYARD LTD
LAWS(NCLT)-2017-7-397
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 27,2017

ICICI BANK LTD Appellant
VERSUS
Abg Shipyard Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Senior Advocate Mr. Saurabh Soparkar with Learned Advocate Mr. Gautam Sundaresh with Learned Advocate Mr. Abhishek Mukherjee present for Financial Creditor/ Applicant.
(2.) Learned Advocate Mr. Parth Contractor present for Respondent. Respondent filed Affidavit.
(3.) Purchis filed by learned Counsel for Applicant regarding stage of winding up proceeding before Hon'ble High Court of Gujarat, company petition no. 375/2016.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.