SIDDHI INTERIORS PVT LTD Vs. HI TECH CITY DEVELOPERS PVT LTD

LAWS(NCLT)-2017-10-104

NATIONAL COMPANY LAW TRIBUNAL

Decided on October 25,2017

SIDDHI INTERIORS PVT LTD Appellant

VERSUS

HI TECH CITY DEVELOPERS PVT LTD Respondents

- (1.) On the joint request of the parties, hearing is deferred to 14th November, 2017.;