VERTIV ENERGY PVT LTD Vs. TECPRO SYSTEMS LTD
LAWS(NCLT)-2017-7-73
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 10,2017
VERTIV ENERGY PVT LTD
Appellant
VERSUS
Tecpro Systems Ltd
Respondents
JUDGEMENT
- (1.) Order reserved.;
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