LAKSHMI STEELS Vs. AMRAPALI INFRASTRUCTURE PVT LTD
LAWS(NCLT)-2017-9-107
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 05,2017

LAKSHMI STEELS Appellant
VERSUS
AMRAPALI INFRASTRUCTURE PVT LTD Respondents

JUDGEMENT

- (1.) Arguments heard. Order reserved.;


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