NIKHIL INTERMEDIATES PVT LTD Vs. VINTEX RUBBER PVT LTD
LAWS(NCLT)-2017-12-867
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 01,2017

Nikhil Intermediates Pvt Ltd Appellant
VERSUS
Vintex Rubber Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned PCS Ms. Shilpi Thapper present for Operational Creditor/Petitioner. None present for Respondent.
(2.) Petitioner filed purshis seeking permissidn to withdraw the Petition.
(3.) Pettiioner is permitted to withdraw CP(IB) 159/2017.;


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