RELIGAFRE FINVEST PVT LTD Vs. BALAJI INFRABUILD PVT LTD
LAWS(NCLT)-2017-7-392
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 27,2017

Religafre Finvest Pvt Ltd Appellant
VERSUS
Balaji Infrabuild Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) None present for Financial Creditor/ Applicant. None present for Respondent.
(2.) Objections not filed by Respondent.
(3.) List the matter on 31.07.2017 for objection of Respondent, if any, and for hearing.;


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