- (1.) Cp No. 1421/I&BP/NCLT/MB/MAH/2017 For the Bank has not provided the Bank Certificate till date, at request of the Petitioner's Counsel, list this matter on 19.12.2017 for filing Bank Certificate as envisaged under section 9 of the Insolvency and Bankruptcy Code. List this matter on 19.12.2017.;