SANJANA GOVIND SHOREWALA Vs. SATELITE GAZEBO DEVELOPERS PVT LTD
LAWS(NCLT)-2017-8-464
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 04,2017

Sanjana Govind Shorewala Appellant
VERSUS
Satelite Gazebo Developers Pvt Ltd Respondents

JUDGEMENT

- (1.) Cf No.1188/ I&BP/NCLT/MB/MAH/2017 On the Withdrawal Memo tiled by the Petitioner Counsel, at his request, this Petition is hereby dismissed with liberty to proceed in accordance with the law,;


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