STATE BANK OF INDIA (COC) Vs. NEW TECH FORGE & FOUNDRY LTD
LAWS(NCLT)-2017-9-221
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 12,2017

STATE BANK OF INDIA (COC) Appellant
VERSUS
NEW TECH FORGE AND FOUNDRY LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Sidharth Samal present for Applicant (SBI CoC) . None present for Respondents in IA 256/2017.
(2.) Proof of notice on Corporate Applicant filed.
(3.) It is noticed that no notice is ordered to IRP.;


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