JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Ms. Natasha Sutaria present for Operational Creditor.
(2.) Learned PCS Mr. Devarajan Raman present for Respondent (Today's Writing Instruments Ltd) . Learned PCS Mr. Devarajan Raman filed Memorandum of Appearance for Respondent.
(3.) Written submissions filed by Respondent. List the matter on 11.09.2017.;
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