INDIA BULLS HOUSING FINANCE LTD Vs. DELTRONIX INDIA LTD
LAWS(NCLT)-2017-9-125
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 27,2017

INDIA BULLS HOUSING FINANCE LTD Appellant
VERSUS
DELTRONIX INDIA LTD Respondents

JUDGEMENT

- (1.) Arguments heard in part. List the matter on 5th October, 2017.;


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