BADJATE STOCK & SHARES PVT LTD Vs. SNOWBLUE TREXIM PVT LTD
LAWS(NCLT)-2017-11-567
NATIONAL COMPANY LAW TRIBUNAL
Decided on
November 17,2017
BADJATE STOCK And SHARES PVT LTD
Appellant
VERSUS
SNOWBLUE TREXIM PVT LTD
Respondents
JUDGEMENT
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(1.) Ld. Pr. CS for the operational creditor and the Ld. Counsel for the corporate debtor are present.
(2.) Ld. Pr. CS for the petitioner sought leave of the Court to withdraw the petition. Prayer is allowed. Petition is dismissed as withdrawn.;
(2.) Ld. Pr. CS for the petitioner sought leave of the Court to withdraw the petition. Prayer is allowed. Petition is dismissed as withdrawn.;
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