PUNJAB NATIONAL BANK Vs. SAMTEL COLOR & ORS
LAWS(NCLT)-2017-6-47
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 29,2017
PUNJAB NATIONAL BANK
Appellant
VERSUS
Samtel Color And Ors
Respondents
JUDGEMENT
- (1.) On behalf of the arguing Counsel, again a request has been made that he is not available. List the matter on 3rd July, 2017.;
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