JUDGEMENT
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(1.) Learned Advocate Mr. Priyam Shah i/b Wadia Ghandy & Co. present for Operational Creditor/ Petitioner. Learned Advocate Mr. Rushabh Shah i/b Learned Advocate Mr. Manthan Bhatt present for Respondent.
(2.) Proqf of service of notice of date of hearing on Respondent filed. Learkied Advocate Mr. Rushabh Shah i/b Learned Advocate Mr. Manthan Bhatt filed i latnama for Respondent. At request of learned counsel for respondent. i / For bbjections, if any and for hearing before admission on 02.11.2017.;
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