JUDGEMENT
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(1.) Learned Advocate Mr. Vishal Raval India Law LLP present for Financial Creditor/Petitioner. Learned Advocate Mr. Urmesh Gori /b Learned Advocate Mr. Vishwas Shah present for Respondent.
(2.) Learned Advocate Mr. Urmesh Gor i/b Learned Advocate Mr. Vishwas Shah filed Vakalatnama for Respondent.
(3.) Learned Counsel for Respondent madea statement that order dated 06.11.2017 passed by the Hon'ble High Court of Gujarat is extended till 07.12.2017. List the matter on 18.12.2017.;
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