J M FINANCIAL ASSEST RECONSTRUCTION CO LTD Vs. SANDHYA PRAKASH LTD
LAWS(NCLT)-2017-9-211
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 11,2017

J M FINANCIAL ASSEST RECONSTRUCTION CO LTD Appellant
VERSUS
SANDHYA PRAKASH LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Senior Advocate Mr. R. S Sanjanwala with Learned Advocate Mr. Mihir Parikh present for Financial Creditor/ Applicant.
(2.) Learned Advocate Ms. Shikha Sethia with Learned Advocate Mr. Rajdeep Lahiri with Learned Advocate Mr. Rahul Gajera i/b Singhani Legal Services present for Respondent.
(3.) Affidavit in reply filed. Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent. Order reserved.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.