JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Rajesh Bohra present for Corporate Debtor/ Petitioner. Learned Advocate Mr. Sidharth Samal present for Respondent no. 1/ Financial Creditor.
(2.) Learned Advocate Mr. Sunil Bhavsar present for Respondent no. 3/ Financial Creditor.
(3.) Authorised Representative Mr. Manohar Chhatwani present for Respondent no. 5. Authorised Representative Mr. Manohar Chhatwani filed Memorandum of Appearance for Respondent no.5. Learned Counsel for petitioner proposed name of another person as Interim Resolution Professional.;
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