JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Senior Advocate Mr. M R Bhatt with Learned Advocate Ms. Gargi Vyas i/b Samitti Legal present for Applicant. Learned Advocate Mr. Jay Kansara with Learned Advocate Mr. Priyam Shah present for Respondent / HDFC Bank in IA 336/2017.
(2.) Learned Advocate Mr. Siddharth Joshi present for Standard Chartered Bank.
(3.) Learned Advocate Mr. Nirag Pathak present for SBI.;
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