Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Ketan Parikh present for Applicant. Learned Advocate Mr. Ravish Bhatt present for Respondent (Corporate Debtor) in Inv P 5/2017.
(2.) Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent.
(3.) This application is filed by Invent ARC pvt Ltd. with a request to permit them to intervene in the proceedings in CP (IB) 127/2017 initiated by Asset Reconstruction (India( Ltd as Financial Creditor against Neesa Leisure ltd styling it as Corporate Debtor.;