AJIT KUMAR Vs. RG RESIDENCY PVT LTD

LAWS(NCLT)-2017-5-128

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 16,2017

AJIT KUMAR Appellant

VERSUS

RG RESIDENCY PVT LTD Respondents

JUDGEMENT

M.M. Kumar, Member - (1.) One last opportunity is granted to the parties to negotiate settlement and then apply for withdrawal of the petition. List on 18.05.2017.;

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