RELIANCE COMMERCIAL FINANCE LTD Vs. ANIL LTD
LAWS(NCLT)-2017-8-45
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 03,2017

Reliance Commercial Finance Ltd Appellant
VERSUS
ANIL LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Jaimin Dave i/b Learned Advocate Mr. Chintan Abhichandani present for Financial Creditor/ Applicant. None present for Respondent.
(2.) Copy of application sent to respondent by speed post on 21.07.2017.
(3.) Proof of dispatch filed.;


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