JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) None present for Applicant. Learned Advocate Mr. Abhishek Mehta with Learned Advocate Mr. Yash Jariwala i/b Trivedi & Gupta present for Respondents No. 3, 6, 7, 8 and 10. None present for other Respondents. V Hon'ble National Company Law Appellate Tribunal disposed of the Appeal AT no. 235/2017 on 17.11.2017. Therefore, the question for speaking to minutes in respect ho order dated 09.06.2017 passed in TP 203-A/2016, TP 203-B/2016, and TP 203-C/2016 do not arise and hence the request to speaking to minutes is closed.;
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