JINDAL SAXENA FINANCIAL SERVICE LTD Vs. MAYFAIR CAPITAL PVT LTD
LAWS(NCLT)-2017-8-241
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 11,2017

JINDAL SAXENA FINANCIAL SERVICE LTD Appellant
VERSUS
Mayfair Capital Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Counsel for the parties are present. It is represented that the matter is part heard before the Hon'ble Principal Bench and in the circumstances the same may be placed before the Hon'ble Principal bench. According to the said request let the matter be placed before the Hon'ble Principal Bench on 22nd August 2017.;


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