MOBME WIRELESS SOLUTIONS LTD Vs. BHASH SOFTWARE LABS PVT LTD

LAWS(NCLT)-2017-5-79

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 31,2017

Mobme Wireless Solutions Ltd Appellant

VERSUS

Bhash Software Labs Pvt Ltd Respondents

- (1.) As the time of the court is over, the case is adjourned to 1.6.2017 at 2.30 P.M.;