NARENDRA & NARENDRA STEEL CORPORATION Vs. RAJKAMAL BUILDERS PVT LTD
LAWS(NCLT)-2017-7-292
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 21,2017

Narendra And Narendra Steel Corporation Appellant
VERSUS
Rajkamal Builders Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Mr. Narendra Nahata present for Applicant/ Operational Creditor. None present for Respondent.
(2.) Proof of dispatch of application filed.
(3.) Applicant is directed to serve notice of date of hearing along with copy of this order on Respondent and file proof of service.;


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