STATE BANK OF INDIA Vs. RADHESHYAM FIBRES PVT LTD
LAWS(NCLT)-2017-7-192
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 13,2017

STATE BANK OF INDIA Appellant
VERSUS
RADHESHYAM FIBRES PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Biju Nair present for Financial Creditor/ Petitioner. Learned Advocate Mr. Arjun Sheth present for Respondent.
(2.) Learned Advocate Mr. Arjun Sheth filed Vakalatnama for Respondent.
(3.) Learned Counsel appearing for Respondent requested time to file objections.;


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