JERINT JACOB Vs. ORIEN KURIES & LOANS PVT LTD
LAWS(NCLT)-2017-7-33
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 06,2017

JERINT JACOB Appellant
VERSUS
Orien Kuries And Loans Pvt Ltd Respondents

JUDGEMENT

- (1.) Ms. Ambili Menon, Counsel for Petitioner present. She submitted that she wants to propose Inso.vency Resolution Professional and prayed for time to file the details and consent of IRP. At request, time is enlarged. Put up 10.07.20I7 at 1030 A.M.;


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