BHARATBHAI VRAJLALBHAI SELANI (DEV COTEX PVT LTD ) Vs. STATE BANK OF INDIA
LAWS(NCLT)-2017-8-70
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 04,2017

BHARATBHAI VRAJLALBHAI SELANI (DEV COTEX PVT LTD ) Appellant
VERSUS
STATE BANK OF INDIA Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Mohit Gupta i/b A R Gupta & Associates present for Corporate Applicant/ Corporate Debtor. Learned Advocate Mr. Biju Nair present for (state Bank of India) .
(2.) Learned Advocate Mr. Biju Nair filed Vakalatnama for (State Bank of India) . Proof of service of notice filed. SBI counsel requested time to file objection.
(3.) List the matter on 11.08.2017 for objection, if n2y and for hearing before admission.;


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