AIROTEC INFRASTRUCTURE PROJECTS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES PUNE
LAWS(NCLT)-2017-11-156
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 28,2017

AIROTEC INFRASTRUCTURE PROJECTS PRIVATE LIMITED Appellant
VERSUS
REGISTRAR OF COMPANIES PUNE Respondents

JUDGEMENT

- (1.) This present petition/application has been filed under Section 252 of the Companies Act. 2013 (hereinafter as Act) by "M/s. Airotek Infrastructure Projects Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC. Pune on 7th July 2010 having CIN : U45200PN2010PTC136790.
(3.) The Petitioner Company is engaged in the business of construction and land development.;


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