N KRISHNAN Vs. ARUNA HOTELS LIMITED
LAWS(NCLT)-2017-5-69
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 30,2017

N KRISHNAN Appellant
VERSUS
ARUNA HOTELS LIMITED Respondents

JUDGEMENT

- (1.) As the time of the court is over, adjourn the matter to 31.5.2017 at 2.30 P.M.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.