IN RE Vs. 3B BLACKBIO BIOTECH INDIA LTD
LAWS(NCLT)-2017-12-516
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 15,2017

IN RE Appellant
VERSUS
3B Blackbio Biotech India Ltd Respondents

JUDGEMENT

Manorama Kumari, Member - (1.) Learned PCS Mr. Dhanraj Thakur present for Petitioner.
(2.) Learned PCS filed an affidavit for withdrawal of application filed under section 61(1)(b) of Companies Act, 2013 to withdraw the instant CP 218/2017.
(3.) Petitioner is allowed to withdraw the same.;


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