Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Biju Nair present for Financial Creditor / Applicant. Learned Advocate Mr. Arjun Sheth present for Respondent.
(2.) Rectification effected in part IV of form 1 and working for computation of default filed. Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent. Order reserved.;