GANDHAR OIL REFINERY INDIA LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
LAWS(NCLT)-2017-12-457
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 14,2017

Gandhar Oil Refinery India Ltd Appellant
VERSUS
STATE TRADING CORPORATION OF INDIA LTD Respondents

JUDGEMENT

- (1.) Notice to show cause for 22nd December, 2017 to the respondents be issued as to why this petition be not admitted. Process dasti only. List the matter on 22nd December, 2017.;


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