ELMEC TOOLS & DEVICES PVT LTD Vs. PIYUSH COLONISERS LTD
LAWS(NCLT)-2017-7-379
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 26,2017

Elmec Tools And Devices Pvt Ltd Appellant
VERSUS
Piyush Colonisers Ltd Respondents

JUDGEMENT

- (1.) Learned Counsel for the petitioner applies for a week time to file the certificate of Insolvency Professional. Let the needful be done within a week.
(2.) List the matter on 11th August, 2017.;


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