- (1.) Learned Counsel for the petitioner represent that in terms of the order dated 21st May 2017 the compliance, affidavit has been filed in terms of the Insolvency and Bankruptcy 7 (Application to Adjudicating Authority) Rules, 2016 with diary no. 187 dated 13.07.2017. Let the registry / Bench officer check and the call the matter on 26lh July 2017.;