ENGENIOUS ENGINEERING PVT LTD Vs. ONEX NATURA PVT LTD
LAWS(NCLT)-2017-8-411
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 30,2017

Engenious Engineering Pvt Ltd Appellant
VERSUS
Onex Natura Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned PCS Mr. Ajay Antarkar present for Applicant/Financial Creditor. None present for Respondent. Proof of service of notice of date of hearing on Respondent filed.
(2.) Heard arguments of Learned PCS for Applicant in part. For continuation of arguments of Learned PCS for Applicant, list the matter on 04.09.2017.;


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