INDURE PVT LTD Vs. B K COAL FIELDS PVT LTD
LAWS(NCLT)-2017-8-338
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 18,2017

INDURE PVT LTD Appellant
VERSUS
B K COAL FIELDS PVT LTD Respondents

JUDGEMENT

R. Varadharajan, Member - (1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be taken up.
(2.) Hence, at the joint request of the parties, the matter is posted for hearing on 28th August 2017.;


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